Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(13) in Karnataka Janapada Vishwavidyalaya Act, 2011

(13)to encourage comparative study of Karnataka folklore alongwith folklore of other States of India. Similarly to encourage the study of folklore of South Asia and other nations of the world, particularly, folklore of developing countries. To implement these objects to enter into agreement with other University/research centres of the State of Karnataka, India and the world;