Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90D] [Entire Act] State of Maharashtra - Subsection Section 90D(e) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (e)from any sum borrowed for the purpose under clause (b) of subsection (1) of section 90C; or
