Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Assam - Subsection Section 111(b) in Instructions Relating to Liquor (b)Those who have anything to do with supervision of work in the Excise Office, i.e., Head Clerk in Sub- divisional office and Revenue Sheristadar in Deputy Commissioner's office.
