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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(5)(k) in The Gujarat Value Added Tax Act, 2003

(k)[of the property] [These words were substituted for the word 'property' by Gujarat Act No.6 of 2006 Section 10 (3)(e)] or goods not connected with the business of the dealer;