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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(1)The Government, the State Authority or the District Authority may declare reward for tracing an afflicted person or a person likely to be afflicted due to contact with an afflicted person, who is evading detection or otherwise concealing his presence.