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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(4) in Haryana Rural Employment Guarantee Scheme, 2007

(4)The Zila Parishad and District Programme Coordinator shall monitor all aspects of implementation including registration, employment, unemployment allowance, social audit, funds flow, progress and quality of works and qualitative aspects implementation, timely and correct payment of wages.