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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1) in Punjab Water Supply and Sewerage Board Act, 1976

(1)The term of office of, and the terms and conditions of service of, the [Chairman, Senior Vice-Chairman, Vice-Chairman] [Substituted 'Chairman' by Punjab Act No. 52 of 2016, dated 23.12.2016] and the Managing Director] the Managing Member, [-] [Words 'Technical Member' omitted by Punjab Act 31 of 1978.] and the Associate Members shall be such as may be prescribed.