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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Merchant Shipping (Management for the Safe Operation of Ships) Rules, 2000

(2)The Safety Management Certificate may be issued provided no major non-conformities remain and the Auditor formally recommends certification of the ship.Explanation: - "Recognised Organisation" means an organisation as approved by International Maritime Organisation.