Section 7(a) in The Karnataka Industrial Establishments (National and Festival Holidays) Act, 1963
(a)enter at all reasonable times and with such assistants, if any, who are persons in the service of the Government or of any local authority as he thinks fit to take with him, any place which is, or which he has reason to believe is, any industrial establishments or as the case may be, the industrial establishment or one belonging to such class of industrial establishments for which he is appointed;
