Andhra Pradesh High Court - Amravati
Kakarla Ramakrishna Jagadguru vs Ts » "Xo Noes + Th Ae on 18 November, 2025
f 3824] IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! TWO THOUSAND AND TWENTY FIVE S-PRESENT: YHE HONOURABLE SRI JUSTICE RAVI NATH TILHAR) AND THE HONOURABLE aki JUSTICE MARESWARA RAO KUNCHE AN a AS. NQs: 245, 244, 249, 260, as 43 308, 760 & rer OF 20t8 AS. NO: 348 OF 204 8- foiween: 1. Kakarla Ramakrishna Jagadguru, SYojate Seshagiri Rao. Hindu, Aged about 67 years, Agrin Rurist, Rio.D.Noa.1-22, Galiaram, Tallapuci Tallanudl Mandal, WG. ENst. é. Kakarla Swami] " anarayana, S/olaie Seshagii Rao, aged 70 years, Hindu, Rio.O.No. 1-18, Gallaram, Tallapi ud Tallapud! Mandal, W.G.DNst. Appellants/Defendants AND Jasti Bhaskara Lakshmi, W/o. Srinivasa Chowdary, Hindu, aged about 4) years, Housewife, R/o. Gaflararn. Tallagudi Tallapucli Mandal, WG. on ONSt. Respondant/Plaintit Appeal Under Section 86 of CPC, against fo prasent this Memorandum of First Appeal against the iigement and decree dated 15-11-2047 in g t aa ">. Ws Ny pee ere Shwe. g Nees ws AS. NG: 84d OF 2078: My > a bpewe " " beds teed per $s sonoes yee poe. weeee 'Se. nag * 4 Sad y 4 i oe, oe EF On. CG 3 vied t2 Sedee 4 . onthe. on te eee wees HB tee rts 2p mages on, : free eed 74s, eee rae Le feed + pas add io £4, Ua eee tops weeee % nano, 7 % ¢ 3 Ese 'ad fe 7 ree wer 'ede Sane haoe Seat ¢ i ee "Ps a iM hyo " a "4 'sp Sede oe, fone on 3 "ese on wooo 43 "te! ee {4 n tees ers feews be oe roa m ae eo Ke pe 'eee 5 5 m f; tee oe mn on ge el % be 43 os. ey 33 p we tens Lf wees , oe 533 Me, £ 4 Gs tet pens 5 < th Powe . rat ee % 4 aod Sees > £% eres soos ie Mets SA 6 at 17 "es 'y Le % s wg cs Bo. ~ w@ 8 vA a ", Pn ro aA 3 woe hee aie weere "ne Mob, vor oboe i fee vevee ro 0G 1% eee, 4 oe shot 5 . o er ae ia BPAgS, fy we. ca re, . a wy oh Oh So rhe ey 5 uA ¢ FS as % "pond vheet % rns a) £74 oe . ry sneees ore on £3} re H aH Led teden 0% a where od "pore weer me, fee iG gee yoo ape 1 C3 boo wy eoece BS cgnee 4 % anes " eee ae os mm a a ore wt % af <7 sqven i howe. % + fat Led Ay EG Tae OF $ ee po i fa ae os ae "st eve at nears oA "ee ripe ee sed ¢ ig nad ing Oy a oe whee " ve tyeee ba oe ey) Bo eee RE ih. oy OY s o "9. ceed te eS >: 2 f berks Paced toad Neon plan ft 5 ware as 7 ws ne eS reed 0% 0%} See rape pn rs 7 re id td He Pon 5} Ls sagen deve wy feb us ca ue oe oH ae oped aoe booe Ge " ae a) Me Nye deve. tet 3 5 en, joe oe ped f 4, wi "seed "a, 3 t +4) ee yee he ow is ty lone on odeed "ed wren. is sa Ba y 4 ttt 'e en oe ws £% Lee "en ot iii vee nies oS a baat = OLS if a i a x 3 'eee gee ae a3 7 gy woes en 1% fee Viens ris wee Seadoo per Ld vs ts » "xo noes + th ae, sens Sree, thee - Cs Oe en 4 3 [993 (oy sheets AP fn _ Ly % we yr" £4 teh of 8% wet es 4 is C9 ad ge een . a ae: them, etd, aes gees ivy Loa, fore 0% £% eke, ae On yr "C4 * eee Let 'aed ¥ \ t D 2 Section 4, oe Fas £3 'extn woe peeot i reson GF a oa tedecs 5 ac ged sree a" ica waen te me moe spoon SB fy oe om & te Lee ee Gi mw Bm & 85 i Adar Jnider y 3 DUO "5 ay V is a ¥ 1 OF 2Oe4 r 3 3 , SHu about Unouluri 3 ORs e a3 " oer ig 4 a ae i nn oe gt "ff ~ & : , . om 4 wo Go G 4 & 8 dg aks wpe Keres. sh Sade Now. a AS. NO: 249 OF 2048: Kakaria Ramakrishna Jagadguru, Siolate Seshagii Ras, Aged St years, Hindu, Culfvaiion, Rio.D.No. 1-22, Gajlam.Tallapudi, Talapucl Appellant Piainthf Jasii Bhaskara Lakshmi, Wo. Saf Shnivase Chawidary, Aged 38 years, Hindu, Housewife, Rio. O.No. 57/8. Tulas! Bhavan, Near Andhra Sank, Ashok Nagar, Eluru, Weet Godavari District Rasrondeanl Defendant Appeal Under Section 86 of CPC, against the ludgment and decree a Addiional District Judges, West Godavari. Ne iA NO: 7 OF 2024 Petfion under Section 181 CPrm is Hed praying that croumsiances stated in the affidavi fled in support of the petition, the High ny to direct the Resparident herein not fo alienate or alter ee fo .
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Kakala Ramakrishna Jagadguru, Sfolate Seshagiri Rao, Hindu, Aged about OF years, Agricullurist, Rfo.D.No1-22, Gallaram, Tallapucl Tallasudi Mandal, West Godavari district Appellant Piantif AND Uppulull Radhika, W/o.Syam Prasad, Aged 42 years, Hindu, Housewife, R/fo.Flat No. 3804, Sai Ram Residenc y, JP Nagar Colony, Yusuiguda, Hyderabad Respondent/ODefendani Appesl Under Section 898 of OPC, against ine judgement and dacree dated TS.7L2017 in O.S.No.33 of S041 on the file of the court of the iX AddHional District Judge, at West Godavari, IA NO: TOF 2024 ny Petition under Section 157 CPC is fled praying that in the circumstances stated in the affidavit fled in support af ihe petition, the High Court may be pleased to direct the Respondent herein not fo allenate or aliey the physical features of the schedule property in O.S.No.39 of 2041, Le. Ac.2-00 oents in Sy.No.345, situated at Jangareddigudem, , fending disposal of AS S57 of 20478, on the file of the High Court » Ny 208 OF 2018 *s x AS. NO vngen, preee.
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KG ayer "tees ee on eat oe wbead ; fee eed Nee Es t Bek ot oe me Me " Seve f ten, < os he sa le a read ony F wo eed sed $72 us * * woe " us we EB > nn ne ad ee Fs 4 on % rand we iA wy By leone sect ue here howe 0% ny 4 - .
i Ss bn oh & % Ea ae book Cee 493 Lan 5 a A Ae wet gd epee ae a Seve vy oe oh. besa chest de Bonet 4 syed aah a oe he Et my td ke BO em Sey fd ry S ye . 4 Seed oa nh wed a rey se helt Gt 2. or , wade , co "Gt va eed See . ~ on Log C3 doe } AS. NO: 760 OF 2018:
Between:
~ ty Rakaria Ramakrishna Jagadguru, S/o.late Seshagiri Rao, Hindu, Aged about 59 years, Agricuiturist, R/o.D.No4-28, Gajlaram, Tallanudi Yallanudi Mandal, West Godavari Distric Uppulun Radhika, WroSyam Prasad, Aged 42 years, Hindu, nousewde, Ryo. Flat No. a0, Sai Ram Resi _ oP Nagar Colony, Yusufguds, Hyderabad Respondent/Defendant Appeal | inder Section 98 of CPC, against the lidgement and decres dated 15-14-2017 in C.S.No.33 of 2044 | Wlourter Clann} on the fle of the was Court of the DC Additional District Judge at West Godavari.
AS, NO: 787 OF 2048:
Rehweear Kakarla Swami Suryanarayana, Sfo.Late Seshagiri Rao, Hindu, Aged about 69 years, Agricullurist, Rio.D.No.i-23, Gaijlaram, Tallapuci, Tallapudi Mandal, W.G_Dist.
Uopulurl Radhika, WioSyam Prasad, Aged 42 years, Hindu, Housewife, R/o.Flat No.g01, Sai Ram Rasidency, J.P Nagar Colany, gemerl ay 5 cot w aK RL coy Ry paves x of 5 'Ke feve, ue 2 four a ee thet iced f os "ye, Sead re, 'tees sea pon . A ve vee Sheed ets sped 7 eas tt % ene We eo Se me & me ae res, whens 'te a, ;
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oN ourt of ALP. {E Pied Nw 3h ig he Director {fe g ~ye 57 ~ s. One CC fo SRI PARIM! RAMA SRWA HAY UDU Advocate [OPLICT One Cn ip SRE RVSD RAVI TEJA Advocate fOPUCI Two spare copies ANT J MRK, J DATED: TRVeO88 LET THE MATTER BE LISTED ON 25.17.2025 AS. NOs: 245, 244, 3 DIRECTION Rares is SF Sad BF ager .
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