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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(10)(viii) in Prisons (Goa, Daman and Diu Amendment) Act, 1967

(viii)in clause (26), for the expression "541 of the Code of Criminal Procedure, 1882 (10 of 1882)" the expression "417 of the code of Criminal Procedure, 1973 (2 of 1974)" shall be substituted;