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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(3) in The SreeNarayanaGuru Open University Act, 2021

(3)All moneys in the University Fund shall be deposited in Government treasury, State Bank of India or its subsidiaries or nationalised banks within such limit as may be fixed by the Syndicate.