Bombay High Court
Echjay Industries Pvt Ltd vs Indus Powertech Inc on 8 January, 2026
1/1 26-CPCD-33-2025 (OS).DOC IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION IN ITS COMMERCIAL DIVISION CONTEMPT PETITION NO. 33 OF 2025 IN COMMERCIAL ARBITRATION PETITION(L) NO. 16800 OF 2023 Echjay Industries Pvt Ltd ...Petitioner Versus Indus Powertech Inc ...Respondent _______ Mr. Jehangir Jejeebhoy, Ms. Shireen Mistry i/b RJD & Partners for the Petitioner. Mr. Vishal Hegde, Anushok Daver, Bani Dikshit, Yoginder Handoo, Uddhav Khanna and Anuja Apte i/b Samudra Legal LLP for the Respondent. _______ CORAM : ARIF S. DOCTOR, J.
DATE : 8th JANUARY, 2026 P.C.
1. This matter is not to be placed before the Bench of which Justice Arif S. Doctor is a member.
[ARIF S. DOCTOR, J.] Areeb ::: Uploaded on - 09/01/2026 ::: Downloaded on - 09/01/2026 21:58:45 :::