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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1)(iii) in National Security (Rajasthan Condition of Detention) Order, 1980

(iii)shall obey the order of the Superintendent issued from time to time for the comfort, safety and health, or for the discipline, orderly conduct and control of detenus;