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State of Madhya Pradesh - Section

Section 35 in The M.P. Zila Panchayats (Accounts) Rules, 1999

35. Distribution of Grant to Panchayat.

- A separate Register in Form ZP-9 shall be maintained in respect of the grants received by the Zila Panchayat for use of Janpad/Gram Panchayat from the Government Departments, and distribution thereof to the Janpad Panchayat and Gram Panchayats for implementation of each scheme for which grant has been received.