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The Secretary Tamil Nadu State Election ... vs The Vacation Officer Madurai Bench Of ... on 10 January, 2020

Bench: Chief Justice, B.R. Gavai, Surya Kant

                                                   1

                   ITEM NO.48                  COURT NO.1                SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                   Petition(s) for Special Leave to Appeal (C)     No(s).   34/2020

                   (Arising out of impugned final judgment and order dated
                   30-12-2019 in SMWP(MD) No. 27408/2019 passed by the High Court
                   Of Judicature At Madras At Madurai)

                   THE SECRETARY TAMIL NADU STATE ELECTION
                   COMMISSION                                            Petitioner(s)

                                                       VERSUS

                   THE VACATION OFFICER MADURAI BENCH OF
                   MADRAS HIGH COURT                                     Respondent(s)

                   (FOR ADMISSION and I.R. and IA No.802/2020-EXEMPTION FROM
                   FILING C/C OF THE IMPUGNED JUDGMENT )

                   WITH
                   SLP(C) No. 321/2020 (XII)
                   (FOR ADMISSION and I.R.)

                   Date :10-01-2020 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE SURYA KANT

                   For Petitioner(s)     Mr.   Mukul Rohtagi, Sr. Adv.
                                         Mr.   P.S. Narsimha, Sr. Adv.
                                         Mr.   M.P. Parthiban, AOR
                                         Mr.   A.S. Vairawan, Adv.
                                         Mr.   Sudhakaran R., Adv.
                                         Ms.   Shalini Mishra, adv.
                                         Mr.   Rahul Tanwani, Adv.
                                         Mr.   Muthu Thangathrai, Adv.

                                         Mr. G.S. Mani, Adv.
                                         Mr. Pradeep Kumar Yadav, Adv.
                                         Mr. Sanjeev Malhotra, AOR

                   For Respondent(s)
Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2020.01.13

                         UPON hearing the counsel the Court made the following
18:22:18 IST
Reason:


                                               O R D E R

SLP(C) No. 34 of 2020  2 Issue notice.

Until further orders, the operation of the impugned order passed by the High Court shall remain stayed.

List along with SLP© No. 34/2020.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR

- Appearance slip on behalf of Mr. P. Wilson, Sr. Adv. not given.