Section 3(2)(k) in University of Petroleum and Energy Studies Act, 2003

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State of Uttarakhand - Subsection

Section 3(2)(k) in University of Petroleum and Energy Studies Act, 2003

(k)the years of experience and expertise in the concerned discipline at the command of the Hydrocarbons Education And Research Society as well as the financial resources:

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State of Uttarakhand - Subsection

Section 3(2)(k) in University of Petroleum and Energy Studies Act, 2003