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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(5)(c) in Tamil Nadu Panchayats (Elections) Rules, 1995

(c)At such adjourned poll, the Presiding Officer shall allow only such electors to vote who have not cast their vote on the previous occasion.