Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(4) in Punjab Self-Supporting Co-operative Societies Act, 2006

(4)Where a self-supporting co-operative society fails to hold election of Directors. the Registrar shall hold the elections within a period of ninety days from the date of the expiry of the term of the Board.