Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Himachal Pradesh - Subsection Section 52(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (2)Every order published under this section shall, as soon as may be after its publication, be laid before the State Legislature.
