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[Cites 0, Cited by 11] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Prevention Of Terrorism Act, 2002

(2)A person commits an offence if he arranges, manages or assists in arranging or managing a meeting which he knows is
(a)to support a terrorist organisation, or
(b)to further the activities of a terrorist organisation, or
(c)to be addressed by a person who belongs or professes to belong to a terrorist organisation.