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Supreme Court - Daily Orders

Commissioner Of Income Tax ... vs Maa Khodiyar Construction on 27 February, 2015

Bench: T.S. Thakur, Adarsh Kumar Goel

         ITEM NO.17                            COURT NO.2                 SECTION IIIA

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

         Petition(s) for
         Special Leave to Appeal (C)......CC                No(s).   3783/2015

         (Arising out of impugned final judgment and order dated 28/04/2014
         in TA No. 325/2014 passed by the High Court Of Gujarat At
         Ahmedabad)

         COMMISSIONER OF INCOME TAX AHMEDABAD-IV                           Petitioner(s)

                                                      VERSUS

         MAA KHODIYAR CONSTRUCTION                                         Respondent(s)

         (with appln. (s) for c/delay in filing SLP and c/delay in refiling
         slp)

         Date : 27/02/2015 This petition was called on for hearing today.

         CORAM :
                             HON'BLE MR. JUSTICE T.S. THAKUR
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

         For Petitioner(s)                Mr. P.S. Patwalia,ASG
                                          Mr. T.M. Singh,Adv.
                                          Mr. Tushar Bakshi,Adv.
                                          Mrs. Anil Katiyar,Adv.

         For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard.

Delay condoned.

Leave granted.

(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2015.02.27 17:00:03 IST Reason: