Supreme Court - Daily Orders
Commissioner Of Income Tax ... vs Maa Khodiyar Construction on 27 February, 2015
Bench: T.S. Thakur, Adarsh Kumar Goel
ITEM NO.17 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for
Special Leave to Appeal (C)......CC No(s). 3783/2015
(Arising out of impugned final judgment and order dated 28/04/2014
in TA No. 325/2014 passed by the High Court Of Gujarat At
Ahmedabad)
COMMISSIONER OF INCOME TAX AHMEDABAD-IV Petitioner(s)
VERSUS
MAA KHODIYAR CONSTRUCTION Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
slp)
Date : 27/02/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. P.S. Patwalia,ASG
Mr. T.M. Singh,Adv.
Mr. Tushar Bakshi,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
Leave granted.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2015.02.27 17:00:03 IST Reason: