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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(1)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(a)The Director (Administration) shall issue a sanction letter in favour of claimant or claimants endorsing a copy thereof to the Chief Accounts Officer indicating the amount of provisional family pension and hundred per cent of the gratuity as determined.