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Delhi High Court - Orders

Dr. Rajeev Sood vs Union Of India And Ors on 21 April, 2022

Author: Najmi Waziri

Bench: Najmi Waziri, Swarana Kanta Sharma

                          $~31
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 12630/2019 & CM APPL. 51604/2019 , 54085/2019
                                DR. RAJEEV SOOD                               ..... Petitioner
                                                 Through: Mr Sandeep Bajaj, Mr Soajib Qureshi
                                                          and    Mr     Kamalkant         Thakur,
                                                          Advocates

                                                    versus

                                UNION OF INDIA AND ORS.                   ..... Respondents
                                              Through: Mr R.V. Sinha and Mr Amit Sinha,
                                                        Advocates for R1 & 2

                                CORAM:
                                HON'BLE MR. JUSTICE NAJMI WAZIRI
                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                  ORDER

% 21.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).

1. In view of heavy Board, as well as the Full Court Reference scheduled in the post lunch session, it will not be possible to hear this matter today.

2. Renotify on 04.05.2022.

NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL 21, 2022/zp Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:26.04.2022 05:41:15