Delhi High Court - Orders
Dr. Rajeev Sood vs Union Of India And Ors on 21 April, 2022
Author: Najmi Waziri
Bench: Najmi Waziri, Swarana Kanta Sharma
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12630/2019 & CM APPL. 51604/2019 , 54085/2019
DR. RAJEEV SOOD ..... Petitioner
Through: Mr Sandeep Bajaj, Mr Soajib Qureshi
and Mr Kamalkant Thakur,
Advocates
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr R.V. Sinha and Mr Amit Sinha,
Advocates for R1 & 2
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 21.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. In view of heavy Board, as well as the Full Court Reference scheduled in the post lunch session, it will not be possible to hear this matter today.
2. Renotify on 04.05.2022.
NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL 21, 2022/zp Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:26.04.2022 05:41:15