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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Bombay Presidency - Subsection

Section 46(2)(vi) in The Bombay Weights and Measures (Enforcement) Act, 1958

(vi)the places at which, and the custody and manner in which, the secondary standards shall be kept under sub-section (3) of section 4;