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[Cites 0, Cited by 2] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Rajasthan Co-operative Societies Act, 1965

(1)Subject to the provisions of this Act, a co-operative society which has as its objects the promotion of the economic interests of its members in accordance with the co-operative principles, or a co-operative society established with the object of facilitating the operations of such society, may be registered under this Act.