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Union of India - Section

Section 112 in The Patent Rules, 2003

112. Details to be included in an application for the registration of a patent agent

.-An application by a person entitled to be registered as a patent agent under sub-section (2) of section 126 shall also be made in [Form 22] [ Substituted by S.O. 1418(E), dated 28.12.2004, for " Form 23" (w.e.f. 1.1.2005).].