Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Haryana - Subsection

Section 78(1)(b) in The Punjab Excise Act, 1914

(b)every still, utensil, implement or apparatus and all material inrespect of or by means of which such, offence has been committed;