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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5)(a) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(a)render the State Government liable for the payment of debts incurred by the Zamindar or Biswedar for which he shall be personally liable, or