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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Uttarakhand - Subsection

Section 104(5) in Uttarakhand Panchayati Raj Act, 2016

(5)to conduct and manage of symposium for empowerment from public interest and democratic system and exhibitions, fears, training for Panchayat officers for strengthen to the incentive and democratic procedures related all three levels of Panchayati Raj of the district.