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[Cites 0, Cited by 0] [Section 170(1)] [Section 170] [Entire Act]

State of West Bengal - Subsection

Section 170(1)(e) in The Calcutta Municipal Corporation Act, 1980

(e)[ a tax on cart, and] [Clauses (e) and (f) inserted by W.B. Act 13 of 1984.]