Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(2)(l) in Rajasthan Co-operative Societies Act, 2001

(l)[ to write off, subject to the approval of the Registrar, such claims of the society, where after all possible efforts, the claims are found irredeemable; [Added by Rajasthan Act No. 11 of 2016, dated 25.4.2016.]