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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

(3)After inspection if a copy of any document is required the same shall be issued duly certified by the officer-in-charge of that pubic office on such fee as leviable for the issue of such copies.