Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act] State of Rajasthan - Subsection Section 19A(1)(a) in Rajasthan Entertainments and Advertisements Tax Act, 1957 (a)all the provision of this Act shall apply and shall be deemed to have come into force in the block on and from the appointed day.