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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(2)The employer shall in respect of the employees who are permitted to work in their houses (hereinafter referred to as the home workers) maintain an up-to-date register in Form VII (hereinafter referred to as the Register of Leave with Wages, home Workers).