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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(4)(i) in First Statutes of the University of Udaipur

(i)He may be granted proportionate pension according to the Rajasthan Service Rules in force. The pension will only be allowed to be drawn on his attaining the age of superannuation. In case a person is eligible to gratuity only, his gratuity amount will be credited to his Provident Fund account of the University as opening balance.