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NCT Delhi - Section

Section 31 in The Delhi Shops and Establishments Act, 1954

31. Provisions in respect of shops and commercial establishments where more than one business is carried on.

- Where any retail trade or business which is exempted from all or any of the provisions of the Act, is carried on along with other retail trade or business, the exemption shall not apply to that part of trade or business which is not exempted from the provisions of the Act.