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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Rajasthan - Subsection

Section 107(2)(B) in Rajasthan Civil Services (Pension) Rules, 1996

(B)
(i)Where the deceased pensioner is survived by child or children, the guardian of the child or children may submit a claim in Form 14 to the Head of Office for the payment of family pension: