Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Karnataka - Subsection Section 93(iii) in Karnataka Agricultural Produce Marketing Act 1966 (iii)the payment of interest on the loans,if any raised by the market committee and the provision of sinking funds in respect of such loans;
