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State of Gujarat - Section

Section 40C in Gujarat Primary Education Act, 1947

40C. Registration of a teacher.

- If a teacher desires to tender his resignation be shall tender the same in person to the administrative officer of the school board in jurisdiction of which the school is situate and the resignation of a teacher shall not be accepted by the manager unless it is so tendered and forwarded to the manager by the administrative officer duly endorsed. The acceptance of any resignation tendered in contravention of this section shall be ineffective