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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Chattisgarh - Subsection

Section 46(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(2)All post-graduate departments and research centres shall ordinarily be located at the headquarters of the university. However, the university may locate any of such departments or centres at a place or places outside of headquarters.