Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of Karnataka - Subsection

Section 156(i) in Karnataka Police Act, 1963

(i)malingers, feigns, or produces disease or infirmity in himself or intentionally delays his cure or aggravates his disease or infirmity; or