Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 222 in Rajasthan Panchayati Raj Rules, 1996

222. Pay and advances on transfer.

- Provisions of pay and advances on transfers shall be governed by the Rules of State Government servants as applicable from time to time.