Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Arunachal Pradesh - Subsection Section 9(3) in Indira Gandhi Technological and The Medical Sciences University Act, 2012 (3)No person shall be appointed or hold office as Vice-Chancellor if he has attained the age of 70 years.
