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State of Tamilnadu - Section

Section 43 in The Coimbatore City Municipal Corporation Service Rules, 1987

43. Rules applicable to Government servants to apply. - The provisions of the Fundamental Rules, the Tamil Nadu Leave Rules, 1933, the Tamil Nadu Manual of Special Pay and Allowances Tamil Nadu Pension Code as amended, from time to time, shall apply in so far as they are not inconsistent with the rules made under the Coimbatore City Municipal Corporation Act, 1981 (Tamil Nadu Act 25 of 1981).