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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(2)(b) in Delhi Primary Education Act, 1960

(b)the particulars to be contained in any scheme submitted under this Act, including particulars relating to the provision made or to be made in any area for the establishment of special schools or of schools imparting primary education on a part-time basis or for the supply of food or refreshments, books, writing materials, uniforms or other necessary amenities, to children while attending school;