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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(2)(d) in The Punjab Land Revenue Act, 1887

(d)such other documents as the Financial Commissioner may, with the previous sanction of the [State Government] [Substituted by Government of India (Adaptation of Indian Laws) Order, 1937 and Adaptation of Laws Order, 1950.] prescribe.