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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(2)(i) in Himachal Pradesh Co-Operative Societies Rules, 1971

(i)to have control over the staff of the society with powers to fine, suspend or dismiss any member thereof; provided that the power of dismissal shall be exercised with the prior concurrence of the managing committee;