Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Sikkim - Subsection Section 16(3) in Sikkim Co-Operative Societies Act, 1978 (3)The resolution of a society under sub-section (1) or Sub-section (2) shall contain all particulars or the transfer, division or amalgamation, as the case may be.
