Section 12A(2)(i) in The Goa, Daman and Diu Preservation of Trees Act, 1984

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State of Goa - Subsection

Section 12A(2)(i) in The Goa, Daman and Diu Preservation of Trees Act, 1984

(i)where the person to be served is residing in the house, at the place of his residence or in case of company, if order is addressed in the name of company, at its registered office or at it's principal office or place of business and is either,-

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State of Goa - Subsection

Section 12A(2)(i) in The Goa, Daman and Diu Preservation of Trees Act, 1984